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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(6) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(6)At the next meeting of the Parishad, the Adhyaksh or with his permission the Chief Executive Officer or any other officer of the Parishad with whose department the question may directly be concerned or the Chairman of any Committee shall read answers to the questions duly revived before the meeting.