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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(c) in West Bengal Town and Country Planning (Development of Township Projects) Rules, 2008

(c)Drawings in Quadruplicate—
(i)An index map on a scale not smaller than 1 : 10000;
(ii)Site plan of the Project Area with peripheral dimension showing the surrounding area and the existing access or accesses to - the Project Area on a scale not smaller than 1 : 4000;
(iii)Layout plan of the Project Area on a scale not smaller than 1:1000 showing the use specific location of area to be provided for basic urban infrastructure amenities, basic urban infra-structure facilities and additional open space including the schedule of areas of the proposed uses, clearly delineating the different use-zones as far as possible by means of colour, letters and explanatory notes or in some other convenient manner illustrated in the plan;
(iv)Off site infrastructure;
(v)Development phasing with project completion schedule;
(vi)Public Transport Linkage Plan;
(vii)Details of proposed land showing the contours;
(viii)Rehabilitation & Resettlement Plan, if required;
(ix)A detailed plan of all proposed development work showing the plan, section are elevation on a scale not smaller than 1:100;
(x)Environmental Impact Assessment report;