Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98A] [Entire Act] Union of India - Subsection Section 98A(3) in Gold (Control) Act, 1968 (3)The expenses of any publication under sub-section (1) shall be recoverable from the convicted persons as if it were a fine imposed by the court.]
