Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018 (4)The Council may examine the reference at preliminary stage to check regarding payment of tee and competency of applicant to file the reference.
