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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(1)(b) in The Goa Ground Water Regulation Act, 2002

(b)the Ground Water Officer may prohibit, by order, the extraction of water from any existing well during the period of six months from 1st February to 31st July, every year.