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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007

(5)Any member of a council may resign from council by tendering one months notice in writing to the Government. The power to accept the resignation of a member shall vest in the Government.