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[Cites 0, Cited by 4] [Entire Act]

State of Maharashtra - Section

Section 76 in The Mumbai Municipal Corporation Act, 1888

76. Executive health officer to be the consulting officer of health under Bombay Act VI of 1867.

- The executive health officer appointed under this Act shall be the consulting officer of health for the purposes of Bombay Act VI of 1867 (An Act for the better sanitary regulation of the City of Bombay).[Education Officer] [This heading and section 76A were substituted for the original by Bombay 48 of 1950, Section 41.]