Karnataka High Court
Mr. Ritesh Agarwal vs State By Police Inspector on 25 May, 2023
Author: M.Nagaprasanna
Bench: M.Nagaprasanna
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CRL.P No. 4175 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF MAY, 2023
BEFORE
THE HON'BLE MR JUSTICE M.NAGAPRASANNA
CRIMINAL PETITION NO. 4175 OF 2023
BETWEEN:
1. MR. RITESH AGARWAL
FOUNDER OYO
S/O LATE SHRI RAMESH AGARWAL
AGED ABOUT 30 YEARS
ADDRESS-OYO HOTELS AND
HOMES PRIVATE LIMITED
4TH FLOOR, SPAZE PALAZO, SECTOR-69
GURUGRAM - 122 002, HARYANA
2. MR. ANUJ TEJPAL
CHIEF MERCHANT OFFICER
S/O MR. SUDESH PAL
AGED ABOUT 35 YEARS
ADDRESS-OYO HOTELS AND
Digitally signed by HOMES PRIVATE LIMITED
PADMAVATHI B K 4TH FLOOR, SPAZE PALAZO, SECTOR 69
Location: HIGH GURUGRAM - 122 002, HARYANA
COURT OF
KARNATAKA
3. MR. PRASUN CHOUDHARY
SENIOR VICE PRESIDENT
S/O MR. LAKSHMIKANT CHOUDHARY
AGED ABOUT 42 YEARS
ADDRESS-OYO HOTELS AND
HOMES PRIVATE LIMITED
4TH FLOOR, SPAZE PALAZO, SECTOR 69
GURUGRAM - 122 002, HARYANA
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CRL.P No. 4175 of 2023
4. OYO HOTELS AND HOMES PRIVATE LIMITED
(FORMERLY ALCOTT TOWN PLANNERS PVT LTD)
ADDRESS AT 4TH FLOOR,
SPAZE PALAZO, SECTOR 69
GURUGRAM - 122 002, HARYANA
5. MYPREFERRED TRANSFORMATION AND
HOSPITALITY PVT LTD
ADDRESS AT - 3RD FLOOR, ORCHID CENTRE
SECTOR 53, GOLF COURSE ROAD
VILLAGE HAIDERPUR VIRAN
GURUGRAM - 122 002, HARYANA
...PETITIONERS
(BY SRI SAMARTHA S, ADVOCATE)
AND:
1. STATE BY POLICE INSPECTOR
JAYANAGAR POLICE STATION
REPRESENTED BY SPP
HIGH COURT BUILDING
BENGALURU - 560 001.
2. MR. RAKESH PADACHOR
AGED ABOUT 40 YEARS,
S/O MR. P.JAGADISH
PARTNER OF M/S JAGADISH
NO.695, 10TH 'A' MAIN
34TH CROSS, 4TH BLOCK, JAYANAGAR
BENGALURU CITY - 560 011.
KARNATAKA
...RESPONDENTS
(BY SRI MAHESH SHETTY., HCGP FOR R-1)
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CRL.P No. 4175 of 2023
THIS CRIMINAL PETITION IS FILED UNDER SECTION 482
OF CR.P.C., PRAYING TO QUASH THE FIR AND COMPLAINT
LODGED BY RESPONDENT NO.2 WHICH HAS BEEN
REGISTERED AS CRIME NO.11/2023 DATED 17 JANUARY 2023
BY THE RESPONDENT NO.1 SHO, JAYANAGAR POLICE STATION
AGAINST THE PETITIONERS FOR OFFENCES P/U/S 34, 120B,
406, 409, 417, 420, 427 AND 506 OF IPC, 1860 PENDING
BEFORE 4TH ACMM AT BENGALURU CITY.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for petitioners submits that during the pendency of the subject petition, the Investigating Officer has filed the charge sheet and seeks leave of this Court to withdraw the petition reserving liberty to challenge the charge sheet so filed.
Submission is placed on record. -4- CRL.P No. 4175 of 2023 Accordingly, reserving liberty to the petitioners to challenge the charge sheet filed, this Criminal Petition is disposed as withdrawn.
Consequently, I.A.No.1 of 2023 also stands disposed.
Sd/-
JUDGE BKP List No.: 2 Sl No.: 3 CT:SS