Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(3) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003 (3)The authorized officer shall report to the Chief Wildlife Warden, the details of the cut portion such as, length and weight of the tusk;
