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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(l) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(l)[ The fee to be collected by the licensees, for parking vehicle in the premises of cinema theatre.] [Added by Tamil Nadu Cinemas (Regulation) Amendment Act, 1998 (Tamil Nadu Act 3 of 1998).]