Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(a) in The West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947 (a)if he is a Magistrate, enforce the [(delivery of possession)] of the premises in respect of which the order has been made to himself, or
