Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Arunachal Pradesh - Subsection Section 54(1) in Arunachal Pradesh Panchayat Raj Act, 1997 (1)The Government may by notification constitute an Anchal Samiti for an Anchal Block with effect from such date as may be specified therein.
