Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(d) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019 (d)ensure that the casual workers deployed by him are covered by the insurance policy and other benefits under applicable law;
