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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in Punjab State Human Rights Commission (Annual Statement of Accounts) Rules, 2004

(3)The Secretary shall supervise the maintenance of the accounts, the compilation of financial statement and returns and he shall also ensure that all accounts, books, connected vouchers and other documents, as required by the Audit Officer for the purpose of auditing the accounts, are placed at the disposal of Audit Officer.