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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Bengal Presidency - Subsection

Section 63(b) in Police Regulations, Bengal , 1943

(b)If an Inspector is thus appointed under clause (a), he may perform such of the duties of a Superintendent under the Police Act, 1861, or under any rule made or approved thereunder by the Provincial Government, as the Superintendent may make over to him.