Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 232] [Entire Act] Union of India - Section Section 1 in The Amending Act, 1897 1. Title.- (1)This Act may be called the 6 Amending Act, 1897 ; 7 7
