Section 46(2)(o) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(o)[ the procedure for providing legal aid in the High Court and the Supreme Court;] [Inserted by M P. Act No. 51 of 1976.]

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