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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Local Fund Service (Pension) Rules, 1980

(2)Resignation of an appointment to take up, with proper permission, another appointment under service, whether permanent or temporary service in which counts in full or part, is not a resignation of service.