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[Cites 0, Cited by 0] [Section 674] [Entire Act]

State of Telangana - Subsection

Section 674(h) in Greater Hyderabad Municipal Corporation Act, 1955

(h)with the approval of the Standing Committee, admit or compromise any claim, suit or legal proceeding brought against the Corporation or against the Commissioner or a Deputy Commissioner or Municipal Officer or servant, in respect of anything done or omitted to be done as aforesaid;