Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(g) in The Uttar Pradesh Pradeshik Armed Constabulary Act, 1948

(g)quits his post guard, piquet, party or patrol without being regularly relieved or without leave;