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Allahabad High Court

The Commissioner Of Income Tax, ... vs M/S Krishi Utpadan Mandi Samiti, ... on 25 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- INCOME TAX APPEAL No. - 3 of 2010
Petitioner :- The Commissioner Of Income Tax, Faizabad

Respondent :- M/S Krishi Utpadan MaI1di Samiti, Jais,Bahadurpur,Raibare1i
Petitioner Counsel :- D.D. Chopra

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. Put up on 27.1.2010 as fresh as prayed. Order Date :- 25.1.2010 Rajneesh)