Allahabad High Court
The Commissioner Of Income Tax, ... vs M/S Krishi Utpadan Mandi Samiti, ... on 25 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 3 of 2010 Petitioner :- The Commissioner Of Income Tax, Faizabad Respondent :- M/S Krishi Utpadan MaI1di Samiti, Jais,Bahadurpur,Raibare1i Petitioner Counsel :- D.D. Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Put up on 27.1.2010 as fresh as prayed. Order Date :- 25.1.2010 Rajneesh)