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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(3)A single application may be given for a number of days in different periods during the year for which employment is required and 'Joint applications' may also be submitted by several applicants.