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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Coal Blocks Allocation Rules, 2017

(4)Nothing in this rule shall apply to the coal block allotted under sub-rule (10) of rule 6 for utilisation of coal in the linked power project awarded on the basis of competitive bid for tariff (including Ultra Mega Power Project) and to the coal block allotted under rule 7.