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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(a) in Orissa School Education (Community Participations) Rules, 2000

(a)The Association shall meet as often as necessary but not less than two times in a year. The Headmaster shall be the convenor. However, it is desirable that the PTA may sit quarterly in a year.