Supreme Court - Daily Orders
Rajasthan Financial Corporation ... vs C.S. Rajan Chief Secretary And Ors. on 30 September, 2019
Author: M.R. Shah
Bench: M.R. Shah
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 3683 OF 2017
RAJASTHAN FINANCIAL CORPORATION
OFFICER ASSOCIATION APPELLANT(s)
VERSUS
C.S. RAJAN CHIEF SECRETARY & ORS. RESPONDENT(s)
O R D E R
Despite the service of the notice upon the appellant to make alternative arrangement, none has entered appearance on behalf of the sole appellant so far. Hence, the appeal is dismissed for non-prosecution.
..........................J. [M.R. SHAH] NEW DELHI;
SEPTEMBER 30, 2019 Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.10.05 14:19:09 IST Reason: ITEM NO.4 COURT NO.14 SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 3683/2017 RAJASTHAN FINANCIAL CORPORATION OFFICER ASSOCIATION Appellant(s) VERSUS C.S. RAJAN CHIEF SECRETARY & ORS. Respondent(s) Date : 30-09-2019 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE M.R. SHAH [IN CHAMBER] For Appellant(s) For Respondent(s) Mr. Milind Kumar, AOR Mr. L.K. Paonam, Adv.
Mr. Niraj Bobby Paonam, Adv.
Mrs. Tomthinnganbi Koijam, Adv Mr. S. K. Bhattacharya, AOR UPON hearing the counsel the Court made the following O R D E R Despite the service of the notice upon the appellant to make alternative arrangement, none has entered appearance on behalf of the sole appellant so far. Hence, the appeal is dismissed for non-prosecution.
(LAYA RAWAT) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (Signed order is placed on the file.)