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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(17) in Pondicherry University Act, 1985

(17)to admit to its privileges Colleges and Institutions not maintained by the University; to withdraw all or any of those privileges in accordance with such conditions as may be prescribed by the Statutes; and to recognize Halls not maintained by the University and to with draw any such recognition;