Rajasthan High Court - Jodhpur
Shivlal Nagar vs Naveen Jain on 19 March, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 58/2021 Shivlal Nagar
----Petitioner Versus Naveen Jain
----Respondent For Petitioner(s) : Mr. Pritam Joshi For Respondent(s) :
JUSTICE DINESH MEHTA Order 19/03/2021 Issue notice to the respondent, returnable within six weeks.
(DINESH MEHTA),J 102-CPGoyal/-(Downloaded on 19/03/2021 at 09:00:19 PM)
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