Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] NCT Delhi - Subsection Section 79(1)(c) in The Delhi Water Board Act, 1998 (c)any industrial effluent except with the express permission of the Board after such treatment as any be required by the Board;