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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(4) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(4)The washing facilities shall include the provision of adequate number of buckets and tumbler or mugs and water supply at the rate of 20 litres a day for each workmen employed