Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act] Daman and Diu - Subsection Section 102(2)(q) in Daman and Diu Value Added Tax Regulation, 2005 (q)the form in which the statement of trading stock and raw materials may be furnished by the dealer under clause (c) of subsection (1) of section 20;