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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(4)Every dealer of motor spirit shall maintain a dip rod and calibration chart as may be specified by the Excise Commissioner, at or near his petrol tank or pump which shall be available to the inspecting officers for finding out the actual stock at any time in tank or pump.