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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

11. Special Direction from the Government.

- In the event of any malpractice or leakage of question paper or in any other circumstances leading to the stopping of LPCET as scheduled, the Government may for the reasons to be recorded in writing, direct for the conduct of a re-examination of the LPCET. In such an event the Director of School Education for any other so nominated by the Government shall cause the LPCET re-examination to be conducted by appointing/nominating such functionaries or committees as considered necessary, without levying any extra charge from the candidates for the purpose.