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[Cites 0, Cited by 0] [Section 37B(2)] [Section 37B] [Entire Act]

State of Rajasthan - Subsection

Section 37B(2)(f) in The University of Rajputana (Second Amendment) Act, 1950

(f)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipment and for the continued maintenance and efficient working of the institution.