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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(2)(g) in The Assam Children Act, 1970

(g)the establishment, management and functions of After-care Organisations; the circumstances in which and the conditions subject to which, an institution may be recognised as an After-care Organisation;