Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Allahabad High Court

Vinod Kumar Gupta vs Superintendent Of Police, ... on 4 August, 2010

Author: S.N.H. Zaidi

Bench: S.N.H. Zaidi

Court No. - 18

Case :- U/S 482/378/407 No. - 3062 of 2010

Petitioner :- Vinod Kumar Gupta
Respondent :- Superintendent Of Police, C.B.I./S.C.B. Lucknow And
Another
Petitioner Counsel :- Arun Sinha,Pranshu Agarwal
Respondent Counsel :- Bireshwar Nath

Hon'ble S.N.H. Zaidi,J.

It is pointed out that the petitioner had earlier filed a petition under section 482 Cr.P.C. (Crl.Misc.Case No.3081 of 2009), which is pending before this Court. Mr. Arun Sinha, learned counsel for the petitioner, however, submitted that he has no knowledge of that petition. It is also pointed out that in both the petitions affidavits have been filed by the same deponent but in the present petition, the petitioner has not disclosed the fact of filing or pendency of the earlier petition.

List in the next week along with Crl.Misc. Case No.3081 of 2009.

Order Date :- 4.8.2010 ank