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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(iv) in Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005

(iv)I further declare that I have read and understood the provisions of the Wild LIfe (Protection) Act, 1972 and state that the above shall not be transferred to anyone by any mode except by way of inheritance.