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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Gujarat - Subsection

Section 98(1)(e) in The Gujarat Industrial Relations Act, 1946

(e)in cases where a special intimation has been sent under sib-section (2) of section 52 to the Conciliator, before the receipt of the intimation by the person to whom it is to be given;