Supreme Court - Daily Orders
Union Of India vs P.K. Srivastava (Deceased) Thr Lrs. on 24 November, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.5 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32836/2017
(Arising out of impugned final judgment and order dated 04-04-2017
in WP No. 282/2007 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
P.K. SRIVASTAVA (DECEASED) THR LRS. Respondent(s)
(IA No.118862/2017-CONDONATION OF DELAY IN FILING and
IA No.118866/2017-APPLICATION FOR SUBSTITUTION and
IA No.118873/2017-CONDONATION OF DELAY IN FILING SUBS.APPLN.)
Date : 24-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. V. Mohana,Sr.Adv.
Mr. Surender Kumar Gupta,Adv.
Mr. Anup Kumar,Adv.
Mr. Raj Bahadur Yadav,Adv.
Mr. S.K. Gupta,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed on the ground of delay.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by MAHABIR SINGH Date: 2017.11.25 11:59:38 IST Reason: