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[Cites 0, Cited by 3] [Entire Act]

State of Madhya Pradesh - Section

Section 33 in The Bhopal Debt Redemption Act, 1955

33. Saving in cases of previous loans.

- The provisions of Sections 30, 31 and 32 shall not, in the case of a loan advanced before the commencement of this Act, apply to the period prior to the commencement of this Act.