Supreme Court - Daily Orders
M/S Kothari Polymers Ltd vs Siu(X)/Spe/Cbi on 6 January, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.11 COURT NO.6 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.10228/2014
(Arising out of impugned final judgment and order dated 28/10/2014
in MCRC No. 5611/2014 passed by the High Court of M.P. at Indore)
M/S KOTHARI POLYMERS LTD AND ORS Petitioner(s)
VERSUS
SIU(X)/SPE/CBI, NEW DELHI Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim
relief)
Date : 06/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Alex Joseph, Adv.
Mr. Sarabjot Singh, Adv.
Ms. Devyani Singh, Adv.
Mr. K. Gireesh Kumar, Adv.
Mr. Vipin Kumar Jai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this petition be served on Mr. P.K. Dey, learned counsel, who ordinarily appears for the Central Bureau of Investigation.
Let the name of Mr. P.K. Dey be reflected in the Cause List.
List the matter on Monday (12.01.2015).
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.01.06 17:42:11 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master