Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 242] [Entire Act] Union of India - Subsection Section 242(2) in The Companies Act, 1956 (2)Sub-section (6) of section 240 shall apply for the purposes of this section, as it applies for the purposes of that section.
