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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Rajasthan - Subsection

Section 166(v) in Rajasthan Land Revenue (Land Records) Rules, 1957

(v)The Collector and the Revenue Officers should examine Fard Badar from time to time in order to see that the procedure prescribed in connection therewith is properly understood and followed by the subordinate Revenue staff.