Punjab-Haryana High Court
Ravi Kumar vs M/S H.P.L.Additives Ltd.& Anr on 12 November, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 20707 of 2016
Date of Decision: 12.11.2018
Ravi Kumar
...Petitioner
Vs.
M/s HPL Additives Limited and another
...Respondents
CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present: Mr. Tapan Yadav, Advocate and
Mr. Surinder Dagar, Advocate
for the petitioner.
Mr. Ramesh Goyat, Advocate
for the Management.
RAJIV NARAIN RAINA, J. (Oral)
For detailed order, see order of even date in CWP No.17769 of 2016, M/s HPL Additives Limited Vs. Bedpal and another.
(RAJIV NARAIN RAINA) 12.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 29-12-2018 01:16:18 :::