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Punjab-Haryana High Court

Ravi Kumar vs M/S H.P.L.Additives Ltd.& Anr on 12 November, 2018

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                           CWP No. 20707 of 2016
                                           Date of Decision: 12.11.2018

Ravi Kumar
                                                              ...Petitioner
                           Vs.
M/s HPL Additives Limited and another
                                                              ...Respondents

CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA

Present:      Mr. Tapan Yadav, Advocate and
              Mr. Surinder Dagar, Advocate
              for the petitioner.

              Mr. Ramesh Goyat, Advocate
              for the Management.

RAJIV NARAIN RAINA, J. (Oral)

For detailed order, see order of even date in CWP No.17769 of 2016, M/s HPL Additives Limited Vs. Bedpal and another.

(RAJIV NARAIN RAINA) 12.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 29-12-2018 01:16:18 :::