Section 3(2) in The Board of the Trust Regulations, 2001
(2)[ Service Conditions. - Appointment of officers and other employees, the number of posts, their educational qualifications, pay level, method of recruitment, age limit, period of probation and other matters relating to the said posts shall be as specified in the schedule annexed to these regulations.] [Substituted by Notification No. F. No. 164/Modified/RRs/NAT/2014-15/Vol.I, dated 23.10.2017, (w.e.f. 3.8.2001).]
