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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(9) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(9)Any representative of growers, if authorised by the Cane Commissioner, shall be allowed to be present at the time of weighments of cane at any weigh-bridge to watch or check weighments and examine in which weights are recorded.