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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(10) in The Maharashtra Motor Vehicles (Taxation of Passengers) Act, 1958

(10)the words and expression used but not defined in this Act shall have the meanings assigned to them in the [Motor Vehicles Act, 1939] [See now the Motor Vehicles Act, 1988.] and the rules made thereunder.