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State of Jammu-Kashmir - Section

Section 27 in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

27. Pending proceedings before the State Commission for Women.

- The proceedings pending before the State Commission for Women after coming into force of the Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018 shall be deemed to be pending before the Commission established under section 3 of the Act.