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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(7)(c) in The U.P. Coal Control Order, 1977

(c)shall manufacture with the aid of slack coal bricks of such sizes as may be fixed by the District Magistrate and shall further sell them at such prices as may be fixed by the District Magistrate for different sizes and classes of bricks.