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[Cites 0, Cited by 0] [Section 431] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 431(e) in Arunachal Pradesh Municipal Act, 2007

(e)defend any suit or other legal proceeding brought against the Municipality or against any municipal authority or any officer or other employee of the Municipality in respect of anything done or omitted to be done by the Municipality or such municipal authority or officer or other employee under this Act or the rules or the regulations made thereunder in the official capacity or