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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

(3)Functional Allowance shall be paid to the following categories of Employees in Class III cadre. -
(a) Banda, Duplicating and Xerox Machine Operators in the scale ofPay of Record Clerks: - Rs.150/- per month
(b) Microprocessor Operators in the scale of Assistants: - Rs.285/- per month
(c) Programmers in the scale of pay of Higher Grade Assistants: - Rs.900/- per month
Provided that an existing Class-III employee who is in receipt of any Functional Allowance as on the 31st day of July, 2012 shall continue to draw the same so long as he is holding the post to which the Functional Allowance is attached, to be absorbed in future wage revision.] [Substituted by Notification No. G.S.R. 30 (E), dated 14.1.2016 (w.e.f. 11.4.1985).][Provided further that the Programmers in the scale of pay of Higher Grade Assistants governed by the provisions of the Life Insurance Corporation of India, Information Technology Specialist Group (Selection, terms and conditions of service and Payment of Allowance) Rules, 2007, shall not be entitled to any functional allowance.] [Notified in Gazette of India dated 25.04.2007 GSR No. 306(E).]